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State of Assam - Section

Section 104 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

104. Group or Agency.

- When an agency or group comprising of qualified Architect/ Engineer/ Supervisor is practicing, then the qualification and competence of work shall be a combination of the individual qualifications and competence as specified above in these rules, provided the agency shall be licensed by the Authority.