(1)[] [Renumbered sub-rule 2 as sub rule 1 by Notification No. G.S.R. 502(E), dated 16.6.2015 (w.e.f. 16.3.2001).] [(a) The Central Government may specify model contract form for all apprentices. [Substituted by Notification No. G.S.R. 502(E), dated 16.6.2015 (w.e.f. 16.3.2001).]
