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State of Andhra Pradesh - Section

Section 2 in The Andhra Pradesh Fire Service (Amendment) Act, 2006

2. Amendment of Section 2:

- In the Andhra Pradesh Fire Service Act, 1999 (Act 15 of 1999), (hereinafter referred to as the principal Act), in Section 2;
(i)in clause (h), for the expression "15 meters" the expression "18 meters" shall be substituted;
(ii)in clause (j), for the expression "the National Building Code of India, 1997" the expression "the National Building Code of India as amended from time to time" shall be substituted.