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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8)(ii) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(ii)[ published at local and divisional level in at least one popular, widely circulated newspaper.] [Substituted by Notification No. F-1-3-2008-P-2. dated 24-4-2008]