Himachal Pradesh High Court
H.P. Housing & Urban Development vs . Mohinder Singh on 1 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
H.P. Housing & Urban Development vs. Mohinder Singh .
CWP No. 5104/20221.9.2022 Present: Mr. Susheel Gautam, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs., Mr. Bhupinder Thakur, Dy.A.G. and Mr. Rajat Chauhan, Law Officer for the respondents.
CWP No. 5104/2022 & 10180/2022 Leaving all questions of law open, issue notice to the respondent returnable for 13.10.2022, on taking steps within two days.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.9.2022 (pankaj) ::: Downloaded on - 01/09/2022 20:14:07 :::CIS