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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(xxiv) in Tamil Nadu Electricity Grid Code, 2005

(xxiv)While finalizing the drawal and despatch schedules as above, the SLDC and SSLDCs shall also check that the resulting power flows do not give rise to any transmission constraint. In case any impermissible constraints are foreseen, the SLDC shall moderate the schedules to the required extent, under intimation to the concerned Users. Any changes in the scheduled quantum of power which are too fast or involve unacceptably large steps, may be converted into suitable ramps by the SLDC.