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State of Mizoram - Section

Section 47 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

47. List of business.

(1)A list of business for each day of the sitting shall be prepared by the Secretary and shall be circulated to all members at least two days in advance of the sitting.
(2)No business, not included in the list of business for the day, shall be transacted at any meeting without the leave of the Chairman.