Section 7 in Senior Clerk, Class-III (Departmental Examination) Rules, 2013
7.
(1)The board shall hold Senior Clerks' Examination twice in a year, ordinarily in the month of June and December.(2)The place, date and time for holding the Senior Clerks examination shall be communicated by the Board directly to the candidate under intimation of the Secretary to the Government of Gujarat, Industries and Mines Department and the Commissionerate of Industries, Gujarat State.
