Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in Senior Clerk, Class-III (Departmental Examination) Rules, 2013

(2)The place, date and time for holding the Senior Clerks examination shall be communicated by the Board directly to the candidate under intimation of the Secretary to the Government of Gujarat, Industries and Mines Department and the Commissionerate of Industries, Gujarat State.