Himachal Pradesh High Court
Partap Singh Thakur vs . State Of H.P. A/W Connected on 17 November, 2022
Bench: Sabina, Sushil Kukreja
.
Partap Singh Thakur vs. State of H.P. a/w connected matter.
Cr. Appeal No.560 of 2017 with Cr. Appeal No. 243 of 2018.
Cr. Appeal No. 560 of 2017 17.11.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh Thakur, Advocate, for the appellant. Ms. Divya Sood, Deputy Advocate General, for the respondent/State.
Cr. Appeal No. 243 of 2018 Mr. Vipul Sharda, Advocate, for the appellant.
Ms. Divya Sood, Deputy Advocate General, for respondent No.1/State.
Mr. Vivek Sharma, Advocate, for respondent No.2.
Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh Thakur, Advocate, for respondent No.3.
Mr. Dheeraj K. Verma, Advocate, for respondent No.4.
Cr. Appeal No.560/2017 with Cr. Appeal No. 243/2018.
Learned counsel for the appellant in Cr. Appeal No.243 of 2018 requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 17/11/2022 20:35:24 :::CIS