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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Partap Singh Thakur vs . State Of H.P. A/W Connected on 17 November, 2022

Bench: Sabina, Sushil Kukreja

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Partap Singh Thakur vs. State of H.P. a/w connected matter.

Cr. Appeal No.560 of 2017 with Cr. Appeal No. 243 of 2018.

Cr. Appeal No. 560 of 2017 17.11.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh Thakur, Advocate, for the appellant. Ms. Divya Sood, Deputy Advocate General, for the respondent/State.

Cr. Appeal No. 243 of 2018 Mr. Vipul Sharda, Advocate, for the appellant.

Ms. Divya Sood, Deputy Advocate General, for respondent No.1/State.

Mr. Vivek Sharma, Advocate, for respondent No.2.

Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh Thakur, Advocate, for respondent No.3.

Mr. Dheeraj K. Verma, Advocate, for respondent No.4.

Cr. Appeal No.560/2017 with Cr. Appeal No. 243/2018.

Learned counsel for the appellant in Cr. Appeal No.243 of 2018 requests for an adjournment.

As requested, list after one week.

( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 17/11/2022 20:35:24 :::CIS