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State of Rajasthan - Section

Section 4 in The University of Rajasthan (Amendment) Act, 1966

4. Repeal.

- The [University of Rajasthan (Amendment) Ordinance, 1965] [Ordinance was Published in Rajasthan Gazette, Extraordinary, Pat IV-B, dated 6-11-1965, page 18.] (Ordinance 5 of 1965), is hereby repealed.