Section 2(j) in Telangana State Handloom Weavers Co-Operative Society Limited (Merger of Certain Co-Operative Societies) Act, 1983
(j)Act 7 of 1964 (Act 7 of 1964) all words and expressions used in this Act and not defined, but defined in the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Co-operative Societies Act, 1964, shall have the meanings respectively assigned to them in the Act.
