Section 75 in The Bihar Primary and Middle Education Rules, 1961
75. Term of office of non-official members.
(1)The term of office of nonofficial members of the Planning Committee shall be three years from the date of constitution of the Committee provided that the State Government may by notification, reduce or extend the term.(2)If a non-official member of the Planning Committee ceases to be a member thereof, by reason of his death, resignation, removal or otherwise, the vacancy so caused shall forthwith be reported to the State Government by the President of the Committee, who may fill up the vacancy by a fresh nomination. The person so nominated shall fill such vacancy for the un-expired portion of the term for which the non-official members would have continued in office.
