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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Goa - Subsection

Section 79(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)The candidate shall offer only those subjects under improvement which he/she had offered at the attempt of passing SSC/HSSC Examination.No change in the subjects shall be allowed under improvement scheme.