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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh. Gopal Krishan vs Smt. Bimla Kumari & Ors on 4 September, 2023

Author: Virender Singh

Bench: Virender Singh

Sh. Gopal Krishan Vs Smt. Bimla Kumari & ors C.S. No. 1 of 2020 .

4.9.2023 Present: Mr. Mukul Sood, Advocate, for the plaintiff.

Mr. Ashwani Sharma, Senior Advocate with Mr. Ishan Sharma, Advocate, for defendant No. 1.

Ms. Sneh Bhimta, Advocate vice Ms. Shreya Chauhan, Advocate, for defendant No. 2.

of Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Dhatwalia, Advocate, for the proposed defendant/applicant.

rt OMP No. 18 of 2023 Learned counsel appearing for defendant No.1 submits that he does not intend to file reply to the present application. His statement is taken on record.

Arguments heard. Order reserved.

(Virender Singh) Judge September 4, 2023 (kalpana) ::: Downloaded on - 06/09/2023 21:32:58 :::CIS