Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Uttarakhand - Subsection Section 46(d) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (d)in cases of emergency, direct the execution of stoppage of any work and doing of any Act which requires the sanction of the Market Committee;
