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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(2) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(2)It extends to the whole of Chhattisgarh :Provided that it extends to the Scheduled Areas subject to the exceptions and modifications as are provided in Chapter XIV-A.