Section 4(2) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013
(2)The DSM related activity or programmes undertaken by the Distribution Licensee shall.-(a)need to be cost effective for the consumers of the Distribution Licensees as well as to the Distribution Licensees themselves;(b)protect the interest of consumers and be implemented in an equitable manner;(c)result in overall tariff reductions for all the consumers of the licensee.
