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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(a) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(a)need to be cost effective for the consumers of the Distribution Licensees as well as to the Distribution Licensees themselves;