Section 9(c) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003
(c)The fee for Management Seats (Category-E-25%, to be filled by the Management directly, no specific fee is suggested by the Government and the management of the Institution concerned shall fix a reasonable fee.(ii)Fee for Dental Colleges. - The fee payable shall be:
