Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act] State of Rajasthan - Subsection Section 82(1)(b) in The Rajasthan Municipalities Accounts Rules, 1963 (b)to account, by debit or credit to its proper head for interdepartmental and other transactions in which each does not actually change heads.