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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(1)An order directing the payment of any claim made in a bill shall be valid only for a period of six months and shall ,be renewed if payment is to be made thereafter mentioning reason of renewal.