Section 19 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002
19. Limitation for payment.
(1)An order directing the payment of any claim made in a bill shall be valid only for a period of six months and shall ,be renewed if payment is to be made thereafter mentioning reason of renewal.(2)No claim against the Panchayat Samiti shall be admitted for payments where a bill is presented after a period of more than one year, from the date on which the claim become due without the order of. the Chairman of the Samiti and verification of previous payment.
