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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Bihar - Subsection

Section 106(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)Stripped forms in concreting work are removed or stockpiled promptly after stripping from all areas in which building workers are required to work or pass;