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State of Bihar - Section

Section 106 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

106. Stripping.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)Stripping of formwork used in concreting work shall not commence unless and until the concrete on such formwork is full set, examined and certified to this effect by the responsible person and record of such examination and certification is maintained;
(b)Stripped forms in concreting work are removed or stockpiled promptly after stripping from all areas in which building workers are required to work or pass;
(c)Protruding nails, wire ties and other formwork accessories not required for subsequent concreting work are pulled, cut or otherwise made safe.