Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Jharkhand - Subsection Section 59(59) in Jharkhand Building Byelaws 2016 59.2The space set apart for providing access, within the premises shall in no case, be included in the calculation of requirements pertaining to parking spaces and other amenities required to be provided for the building.
