Section 50(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998
(2)The Selection Committee referred to in the proviso to sub-section (1) shall consist of -(i)The Vice-Chancellor of the University,(ii)One non-official member to be nominated by the Pro-Chancellor, from amongst the non-official members of the Executive Council,(iii)Two experts to be nominated by the Vice-Chancellor,(iv)Two representatives of the Indian Council of Agricultural Research, one of whom shall be a specialist in the particular field for which the recruitment is to be made,(v)The Dean of concerned Faculty.
