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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Mizoram - Subsection

Section 30(2)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)cases involving any important change in the administrative system of the Autonomous Districts or any important departure from accepted policy or practice;