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[Cites 1, Cited by 3]

Himachal Pradesh High Court

M/S Ambika Alloys vs . Union Of India & Others on 1 August, 2022

Bench: Sabina, Satyen Vaidya

M/S Ambika Alloys Vs. Union of India & others CWP No.637 of 2020 .

01.08.2022 Present: Ms. Narvada, Advocate on behalf of Mr. Ajay Vaidya, Advocate, for the petitioner. Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents.

CWP No.637 of 2020 & CMP No.1935 of 2020 Learned Assistant Solicitor General of India seeks more time to file reply.

r List again on 8th December, 2022.

Interim order to continue.

( Sabina ) Judge ( Satyen Vaidya ) Judge August 01, 2022 Himalvi/KS ::: Downloaded on - 01/08/2022 20:12:51 :::CIS