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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(7)(ii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ii)additional free power specifically for enhancement of capacity:- the variations in free power on account of item (i) shall only be considered for adjustment in tariff as per sub-regulations (2) and (3) of regulation 36, but additional free power for capacity enhancement as per item (ii) shall not be considered for tariff adjustment.