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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

Bengal Presidency - Subsection

Section 100(1)(b) in The Calcutta Police Act, 1866

(b)all movable property found lying in any public street, if the owner or the person in charge of such property on being directed to remove the same, refuses or omits to do so within a reasonable time;