Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(i) in The Orissa Fire-works and Loud Speakers (Regulation) Act, 1958 (i)"explosive fire-works" means fire-works which explode with a loud noise and includes rockets, squibbs, crackers and such other devices which cause a loud noise;
