Section 2 in The Orissa Fire-works and Loud Speakers (Regulation) Act, 1958
2. Definitions.
- In this Act, unless there is anything repugnant in the subject or context-(i)"explosive fire-works" means fire-works which explode with a loud noise and includes rockets, squibbs, crackers and such other devices which cause a loud noise;(ii)"loud speaker" means as instrument to augment sounds, vocal, instrumental or recorded; and(iii)"prescribed" means prescribed by rules made under this Act.
