Punjab-Haryana High Court
Union Of India vs Dhanna Singh And Others on 12 January, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 2391 OF 1998 (O &M)
(L.A.C. CASE NO. 36 OF 1997)
Union of India
...............Appellants
Versus
Dhanna Singh and others .................Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Brijeshwar Singh Kanwar, Advocate
for Union of India.
None for the respondents.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2919 of 1998, titled as Bakhshish Singh and others versus State of Punjab and another.
(RAJESH BINDAL) JUDGE 12.1.2011 A.Gupta