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[Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(8)(ii) in First Statutes of Team Lease Skills University

(ii)The President shall be the Chairperson of the Governing Body. In his/her absence, a member of the Governing Body nominated by it shall chair its meeting;