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Union of India - Section

Section 26 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

26. Capacity Utilisation Factor

.-(1) CUF norms for this Control Period shall be as follows:-
Annual Mean Wind Wind Power Density (W /m2) CUF
200-250 20%
250-300 23%
300-400 27%
> 400 30%
(2)The annual mean wind power density specified in sub-regulation (1) above shall be measured at 50 meter hub-height.
(3)For the purpose of classification of wind energy project into particular wind zone class, the State-wise wind power density map prepared by Centre for Wind Energy Technology (C-WET) and enclosed as Schedule to these regulations, shall be considered:Provided that the Commission may by notification in Official Gazette, amend the schedule from time to time, based on the input provided by C-WET/MNRE.