Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Assam - Subsection Section 12(3) in The Assam Economic and Statistical Service Rules, 1973 (3)Appointments by promotion shall be made in the order in which the names appear in the Select List prepared in accordance with provisions of Rule 7.
