Section 148(3)(a) in The Delhi Excise Rules, 2010

[Cites 0, Cited by 0] [Section 148(3)] [Section 148] [Entire Act]

(a)To exercise the powers of Class 1 Excise Officer:

(i)Deputy Commissioner of Police;

(ii)Assistant Commissioner of Police

(iii)Inspector Police;

(iv)Sub-Inspector Police;

(v)Officers posted in the Excise Intelligence Bureau of the above ranks;

(vi)Sub-Divisional Magistrate;

(vii)Tehsildar;

(viii)Naib Tehsildar.

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