Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 367A] [Entire Act] Union of India - Subsection Section 367A(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)After the result of the voting appears on the indicator board, the result of the Division shall be announced by the Speaker and it shall not be challenged.
