Section 26(2) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987
(2)The Board shall consist of the following persons, namely .Ex-officio Members(i)the Vice-Chancellor-Chairman;(ii)the Secretary to Government of Chhattisgarh,-(a)Agriculture Department;(b)Finance Department;(c)Animal Husbandry and Veterinary Services Department;(d)Dairy Development Department;(e)Fisheries Department.Members nominated by the Chancellor(iii)three eminent scientists with background of research or education in-(i)Agriculture;(ii)Veterinary, Fisheries and Dairy;(iii)Agricultural Engineering;Members nominated by the State Government(iv)a distinguished industrialist or manufacturer having special knowledge in agricultural development;(v)one eminent women social worker having background of rural advancement;(vi)one progressive farmer preferably belonging to Scheduled Caste/Scheduled Tribe.Other Members(vii)one representative of Indian Council of Agricultural Research to be nominated by the Director-General of that Council;
