Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Chattisgarh - Subsection Section 26(2)(vii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987 (vii)one representative of Indian Council of Agricultural Research to be nominated by the Director-General of that Council;