Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(2) in The Punjab Wild Life Preservation Act, 1959 (2)the capture, sale, purchase, or possession for scientific or public purposes of any wild bird or wild animal by or on behalf of the authorities administering zoological gardens.
