Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(b) in The Goa, Housing Board Act, 1968

(b)who is absent without the permission of the Board from all the meetings of the Board for three successive ordinary meetings;