Section 6(5)(a) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(a)in case of posts falling within the purview of commission :-

(i)Chairman of Commission or a member nominated by him;

(ii)Pr. Secretary/Secretary to the Government, Department of Personnel;

(iii)Pr. Secretary/Secretary to the Government, Finance Department or his nominee not below the rank of Deputy Secretary; and

(iv)Pr. Secretary/Secretary to the Government of the concerned department;

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