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State of Chattisgarh - Section
Section 22 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
22. Executive Council.
| (i) | Kulpati | Chairman |
| (ii) | two scholars related to journalism, nominated by the ChiefMinister; | Member |
| (iii) | [three members of the Legislative Assembly nominated by theSpeaker] [Substituted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).]; | Member |
| (iv) | Principal Secretary/Secretary, Public Relations; | Member |
| (v) | Principal Secretary/Secretary,- Finance or his nominee notbelow the rank of Deputy Secretary; | Member |
| (vi) | Principal Secretary/Secretary, Higher Education or hisnominee who shall not be below the rank of Deputy Secretary; | Member |
| (vii) | One Dean of faculty nominated by the Kuladhipati; | Member |
| (viii) [ x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).] | ||
| (ix) | Two Professors to be nominated by Kuladhipati on rotationbasis on recommendation of the Kulpati; | Member |
| (x) | Registrar; | Member-Secretary. |