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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(3) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(3)Five members of the Executive Council shall form the quorum : Provided quorum shall not be necessary for adjourned meeting that is called on a notice of one hour.