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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(d)"Centre" or "School" means an Academic Centre or School so established to carry out and facilitate academic or research activities or both leading to Bachelor's or Master's or Ph.D. degree;