Himachal Pradesh High Court
Ramtari & Others vs . Gauri And Others on 3 April, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ramtari & others vs. Gauri and others .
Civil Revision No.184 of 2022 03.04.2023 Present: Mr.R.K. Bawa, Senior Advocate, alongwith Mr.Ajay Kumar Sharma, Advocate, for the petitioners.
Mr.N.K. Thakur, Senior Advocate, alongwith Mr.Divya Raj Singh, Advocate, for respondent No.1.
Notice not issued to respondents No.2 to 4.
CR No.184 of 2022 r As prayed, list for consideration after three weeks alongwith Civil Revision No.9 of 2023 arising out of the same suit.
CMP No.15801 of 2022 No reply is intended to be filed.
List for consideration alongwith main petition on next date of hearing.
Interim to continue till next date of hearing.
(Vivek Singh Thakur) Judge April 3, 2023 (Purohit) ::: Downloaded on - 03/04/2023 20:47:15 :::CIS