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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(5) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(5)The selected candidate shall have to execute an agreement in prescribed form before the employment. The agreement will be signed by the Sarpanch on behalf of the Gram Katchahry.