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Union of India - Section

Section 6 in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

6. Reciprocal/Transfer of Registration.

- (i) For transfer of registration from one State to another State, the registered nurse would login and apply online in NRTS portal and state reasons for such transfer of registration.
(ii)On issue of NOC by the previous SNRC online, new SNRC after biometric authentication and verification shall complete transfer formalities with the same registration number as before
(iii)All the SNRCs shall charge a uniform Reciprocal Registration Fee as indicated in the Schedule. SNRCs shall also levy a penalty as indicated in the schedule, from an applicant if the reciprocal registration has not been done within three months after leaving the earlier SNRC jurisdiction.